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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(ix) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(ix)"invert" means the lowest point of the interior of a sewer or drain at any cross section. In a manhole chamber, the channel in the floor of the chamber which carries the flow of sewage through the manhole ;