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[Cites 0, Cited by 1] [Section 81(2)] [Section 81] [Entire Act]

State of Karnataka - Subsection

Section 81(2)(c) in Karnataka Municipalities Act, 1964

(c)all public sewers and drains, and all sewers, drains, tunnels, culverts, gutters and water courses, in, alongside or under any street, and all works, materials and things appertaining thereto, as also all dust, dirt, dung, ashes, refuse, animal matter or filth or rubbish of any kind collected by the municipal council from the streets, houses, privies, sewers, cess-pools or elsewhere;