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Patna High Court - Orders

Lal Bahadur Singh & Anr vs Kamal Mohan Thakur & Ors on 9 August, 2018

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

            Patna High Court C.M isc. No.407 of 2018 (2) dt.09-08-2018




                             IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CIVIL MISCELLANEOUS JURISDICTION No.407 of 2018
                         ======================================================
                         Lal Bahadur Singh & Anr
                                                                        .... .... Petitioner/s
                                                       Versus
                         Kamal Mohan Thakur & Ors
                                                                       .... .... Respondent/s
                         ======================================================
                         Appearance :
                         For the Appellant/s   : Mr. Manoj Kumar Sinha
                         For the Respondent/s   : Mr. Anil Kumar Sinha
                         For the Housing Board : Dr. Anshuman
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
                         JHA
                         ORAL ORDER

2       09-08-2018

Heard learned counsel for the petitioners.

Issue notice to the respondent Nos.1, 2, 3 and 6 through speed post with A.D. for which the requisition must be filed within ten days.

Respondent Nos.4 and 5 have already appeared through Dr. Anshuman who prayed for time to file rejoinder.

Put up this case for admission after receipt of the service report.

(Prabhat Kumar Jha, J) Saurabh/-

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