Patna High Court - Orders
Lal Bahadur Singh & Anr vs Kamal Mohan Thakur & Ors on 9 August, 2018
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
Patna High Court C.M isc. No.407 of 2018 (2) dt.09-08-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.407 of 2018
======================================================
Lal Bahadur Singh & Anr
.... .... Petitioner/s
Versus
Kamal Mohan Thakur & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anil Kumar Sinha
For the Housing Board : Dr. Anshuman
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
JHA
ORAL ORDER
2 09-08-2018Heard learned counsel for the petitioners.
Issue notice to the respondent Nos.1, 2, 3 and 6 through speed post with A.D. for which the requisition must be filed within ten days.
Respondent Nos.4 and 5 have already appeared through Dr. Anshuman who prayed for time to file rejoinder.
Put up this case for admission after receipt of the service report.
(Prabhat Kumar Jha, J) Saurabh/-
U