Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in Calcutta High Court Contempt of Courts Rules, 1975 1. (1)These rules may be called Contempt of Courts Rules, 1975.(2)They shall come into force from such date as may be fixed by the High Court by a Notification in the Official Gazette.
