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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Grama Rakshi Rules, 1969

(c)"Sub-Divisional Police-officer" means the Deputy Superintendent of Police or the Assistant Superintendent of Police as may be appointed to remain in charge of a sub-division or a special local area and when no such officer has been appointed, the Circle Inspector of Police having jurisdiction over the area;]