Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 110 in The Maharashtra Cooperative Societies Rules, 1961

110. Repeal of Bombay Co-operative Societies Rules.

- The Bombay Cooperative Societies Rules, 1927 are hereby repealed, except as respects thing done or omitted to be done before the repeal thereof.[Form 'A'] [Substituted 'Form No. A to J' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).][See section 8 and Rule 4(1)]Application for Registration of SocietyPlace :.Date :To,The Special /Additional/Divisional Joint / Dist. Deputy/ Deputy/Assistant/Registrar,* Co-operative Societies, ....................We submit herewith a proposal for registration of the following society along with enclosures as indicated herein;