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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3) in Jammu and Kashmir Agrarian Reforms Rules, 1977

(3)The Revenue Officer attesting mutations under this rule shall give a finding as to the amount payable to the person whose rights in land have extinguished under section 5, where such amount is less than the market value of such land.