Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 28 in The Dibrugarh University Act, 1965

28. Powers and duties of the Finance Committee.

- The Finance Committee shall have the following powers and duties, namely :
(a)to examine the annual budget estimates and to give advice and suggestions to the Executive Council thereon;
(b)to make recommendations to the Executive Council relating to the Finance of the University ;
(c)to examine every proposal for new expenditure involving a sum of money exceeding rupees ten thousand and to advise the Executive Council thereon;
(d)to review the financial position of the University periodically ;
(e)to suggest in general the means for the improvement of the financial position of the University ;
(f)to consider and recommend revision of grades of pay and the grades of pay of new posts to the Executive Committee ; and
(g)to deal with such other matters relating to the financial matter of the University, as may be prescribed by the Statutes and the Ordinances.