Delhi High Court - Orders
9 M/S Bhandari Engineers & Builders Pvt ... vs M/S Maharia Raj Joint Venture & Ors on 5 March, 2021
Author: J.R. Midha
Bench: J.R. Midha
$~O-9 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 275/2012 & E.A.Nos. 279/2021, 193/2020
9 M/S BHANDARI ENGINEERS &
BUILDERS PVT LTD ..... Decree Holder
Through: Mr. S.S. Jauhar, Advocate.
Versus
M/S MAHARIA RAJ JOINT
VENTURE & ORS ..... Judgement Debtor
Through: Ms. Rakshita Goyal, Advocate for
Ms.Manisha Agrawal Narain, Advocate for legal
heirs of judgement debtor No. 2.
Mr. Sanjay Agnihotri, Advocate for judgement
debtor No. 4 along with Mr. B.K. Verma and Mr.
Raj Kishore Verma in person.
+ EX.P. 276/2012
10 M/S BHANDARI ENGINEERS &
BUILDERS PVT LTD ..... Decree Holder
Through: Mr. S.S. Jauhar, Advocate.
Versus
M/S YOU ONE MAHARIA(JV)
DELHI & ORS ..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:10.03.2021
13:36:24
ORDER
% 05.03.2021 Hon'ble Judge is not holding the Court today as His Lordship is busy in COFEPOSA hearing.
List on 15th April , 2021.
BY ORDER COURT MASTER MARCH 05, 2021 dss Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:10.03.2021 13:36:24