Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 52 in The Rajasthan Police Act, 2007 52. Oath or affirmation by village guards. - Every person enlisted as a village guard shall take an oath or affirmation, as may be prescribed, before the officer-in¬charge of the police station concerned.
