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State of Tamilnadu - Section

Section 21 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

21. Certain latrines and urinals to be connected to sewerage system.

- When any general system of under-ground sewerage with an assured water-supply for any particular locality is provided, all latrines and urinals in a beedi industrial premises in such locality, other than septic tank latrines and any other type of latrine or urinal approved for this purpose by the Public Health Authority, shall be connected with the sewage system, if the beedi industrial premises is situated within 30.5 metres of that sewage system.