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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(6) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(6)Where by an order made under sub-section (5), the rights conferred or any college by affiliation are withdrawn in whole or in part or modified, the grounds for such withdrawal or modification shall be stated in the order.