Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(2)(iv) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981 (iv)fixing the total amount of costs payable, if any, and specifying the persons by and to whom such costs shall be paid.