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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(c) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(c)Time synchronization. - The time synchronization in the meters shall be from base computer (BC) through communication system and modem. The BC shall be equipped with GPS signal receiver for time synchronization of the meters connected through relevant communication system and modem. As a standby measure, the CMRI will be used for time synchronization of the individual meter. There shall also be a provision in the BC to synchronize with preset time delay with the GPS clock of SLDC or CDCS.