(a)a statement whether he is or is not a citizen of India; [or in the case of a company, or a co-operative society, whether the company or a co-operative society, satisfies the requirements specified in clause (b) or, as the case may be, clause (c) of section 21;] [ Substituted by Act 43 of 1981, Section 5, for " or in the case of a company, whether the company satisfies the requirements specified in clause (b) of Section 21" (w.e.f. 28.9.1981).]
