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Union of India - Section

Section 51 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

51.

-2922.11A change to sub-heading 2921.51 through 2922.11 from any other heading.
2922.19A change to sub-heading 2922.19 from any other heading.
2922.29A change to sub-heading 2922.29 from any other heading.
2922.41A change to sub-heading 2922.41 from any other heading.
2923.90A change to sub-heading 2923.90 from any other heading.
2924.19A change to sub-heading 2924.19 from any other heading.
2925.11A change to sub-heading 2925.11 from any other heading.
2925.19A change to sub-heading 2925.19 from any other heading.