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State of Assam - Section

Section 190 in Instructions Relating to Liquor

190. When first kit to be issued.

- A full first kit will be given to-
(a)all jamadars on first appointment or on promotion to that rank;
(b)all persons as soon as they are considered to be fit for retention in the Excise department.
Until they are considered fit for retention peons should be supplied only with one jumper 1 pair of shorts, 1 pugree and 1 belt and badge. Such articles should not be supplied new but from the serviceable articles in store (See Instruction 197 below).