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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Chattisgarh - Subsection

Section 89(2)(j) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(j)To review the inter coordination between the various departments, community based programmes etc. and suggest the suitable remedial measures for effective functioning.