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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Goa - Subsection

Section 247(8) in Goa Prisons Rules, 2006

(8)Approved books, clothing articles, toilet articles and money brought by interviewers may be deposited in the prison office as prisoner's property. The prisoners shall not be allowed to receive cigarettes, bidees, tobacco or such other items at the time of the interview and shall also not be received at the prison office. Articles like food, eatables and fruits shall be allowed to be received to the extent of personal requirements, maximum for a fortnight after thorough examination by a Senior Officer.