Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13C] [Entire Act] State of Haryana - Subsection Section 13C(3) in The Maharishi Dayanand University Act, 1975 (3)The Academic Council may propose to the Executive Council a draft of any statute relating to academic matters for consideration by the Executive Council.
