Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 229] [Entire Act]

State of Rajasthan - Subsection

Section 229(3) in Rajasthan Panchayati Raj Rules, 1996

(3)Cash Book shall be closed regularly and head of office shall initial each entry in token of its correctness.