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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(6) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(6)In case a senior citizen requires protection or is destitute it shall be the duty of the District Magistrate or the officer subordinate to him duly authorized to provide shelter in an Old Age Home being run by the State Government or Non Government Organisation.