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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)accommodation, equipment, library facilities, and the number of students for whom provision has been made or is proposed to be made;