Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 9 December, 2025
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022, CM APPL. 36751/2022, CM APPL. 29046/2024
SAMUEL WATHARKAR .....Appellant
Through: Mr. J.K. Bhola, Mr. Siddhant
Saraswat, Ms. Kimmi Brara, Advs.
versus
SHRI NATHU RAM NOW DECEASED & ORS. .....Respondents
Through: Mr. Rakesh Bhugra, Mr. M. Sufian
Siddiqui and Mr. Md. Niyazuddin,
Advs. for R-1 to 3.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 09.12.2025
1. Due to paucity of the time, the present matter could not be taken up for hearing.
2. Renotify on 29.01.2026.
SAURABH BANERJEE, J DECEMBER 9, 2025/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/12/2025 at 20:49:17