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[Cites 0, Cited by 0] [Section 230] [Entire Act]

State of Odisha - Subsection

Section 230(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)essential life saving aids and appliances required to handle-
(i)Head injuries and spinal injuries;
(ii)Bleeding;
(iii)fractures and dislocations of bones and joints;
(iv)crush injuries;
(v)shock, including electric shock;
(vi)dehydration due to any cause;
(vii)snake bite, insect bite, scorpion and bee stings;
(viii)burns, including chemical burns;
(ix)bends or divers paralysis;
(x)other surgical gynecological, obstetric or pediatric emergencies;
(xi)drowning;
(xii)sunstroke and frost bite to building workers;