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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Assam - Subsection

Section 55(i) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(i)a permit issued by a duly authorised Forest Officer under the rules relating to the Protected Forest, Green Block and Raid Forest allowing the holder to remove forest produce from a specified locality; or