Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Assam - Subsection Section 30(5) in Majuli University of Culture Act, 2017 (5)The Board may in urgent cases where expenditure is in excess of the amounts provided for in the budget is found to be necessary for reasons to be recorded in writing, incur such expenditure.
