Madras High Court
M.Selvarajan vs Tmt. Madhumathi on 19 March, 2025
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 19.03.2025
Coram :
The Honourable Mr.Justice N.ANAND VENKATESH
Cont P No.699 of 2025
1. M.Selvarajan
2. E.Vijayaraj
3. P.Mageshwari
4. G.Jayanthi
5. S.Malarselvi Petitioners
Vs
1. Tmt. Madhumathi, IAS
Principal Secretary to Government,
School Education Department,
Fort St.George,
Chennai 600 009
2. Mr.S.Kannappan
3. Ms.Gnanagowri
4. Mr.Rajendiran
5. Tmt.P.Sri Venkata Priya ...Respondents
PETITION under Section 11 of the Contempt of Courts Act,
1971 praying to punish the respondents for will full disobedience of
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
the order dated 26.09.2024 passed in WP No.25645 of 2024 for
Contempts of Courts Act, 1973.
For Petitioner : Mr.R.Rajarajan
For Respondent : Mr.J.Ravindran,
Additional Advocate General
Assisted by
Mrs.S.Mythreye Chandru
Spl GP (Education)
for R1 to R4
Mr.R.Neelakandan, AAG
Assisted by
C.Kathiravan,
Standing counsel for R5
Cont P No.443 of 2025
1. L.S.Churchilchinnaiah
2. M.Selvarajan
3. P.Nagalakshmi
4. R.Megala
5. M.Kavitha
6. E.Shakunthala
7. S.Saraswathi
8. D.Vijayalakshmi
9. R.Hemavathi
10. P.Venkatesan
11. R.Saravanan
12. V.Thenmozhi
13. J.Seyed Mohudoom Beevi
14. K.Sutha
15. V.Kohilavani
16. B.Dhandapani
17.V. Murugalakshmi
18. P.Mariammal Paramasivan,
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
19. G.Gnanaprathayini
20.S.Sumathi
21. M.Nalini
22. P.Mageshwari
23. S.Priyanka
24. R.Aruna
25. K.Parimala
26. N.Thambuswamy
27. G.Mathavaraj
28. J.P.Ravi
29. S.Preetha
30. M.Thangadurai
31. R.Anbu
31. M.Janaki
33. N.Usharani
34. K.Nuppidathi @ Selvarani
35. S.Uma Maheshwari
36. M.Ganesan
37. K.Gayathri
38. M.Subramani
39. G.Rosita Rexalin
41. T.Ananthi
42. J.Indumathi
43.A.Ramesh Kumar
44. G.Vinothkumar
45. N.Vijayamala
46. J.R.Srinivasan
47. A.Muthuameena
48. K.Udayakumar
49. S.Soundararajan
50. P.S.Thyagarajan
51.A.Nirmala
52. S.Michel
53. T.Ganesan
54. V.Bhuvaneswari
55. P.Krishnapoongothai
56. T.Livingta
57. A.Raju
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
58. P.G.Saranbabu
59. V.Anitha
60. D.Radha
61. S.Malarselvi
62. P.Anbarasu
63. M.Sathiyakeerthi
64. A.Kasinathan
65. H.Mohamed Umar
66. M.Pragadeeswaran
67.C.Thaiyalnayaki
68. C.Vijayalakshmi
69. N.Venkatalakshmi
70. N.Somasundaram
71.R.Jeyabarathi
72. G.Kalpana
73. C.S.Thirunavukkarasu
74. S.Barani
75. C.Maruthuraj
76. S.Sathiya
77. C.Thambidurai
78. S.Uthirapathi
79. N.Purusothaman
80. P.Rajkumar
81. R.Manikandan
82. S.Jareen Banu
83. A.Gnana Rosy
84. V.Malarvizhi
85. N.Veerasamy
86. T.Ganga Parameswari
87. M.Brammasakthi
88. K.Senthilsevugapandian Petitioners
Vs
1. Tmt. Madhumathi, IAS
Principal Secretary to Government,
School Education Department,
Fort St.George,
Chennai 600 009 ...Respondents
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
PETITION under Section 11 of the Contempt of Courts Act,
1971 praying to punish the respondents for will full disobedience of
the order passed in WP No.9011 of 2022 dated 29.10.2024 for
Contempts of Courts Act, 1973.
For Petitioner : Mr.N.Kavitha Rameshwar
For Respondent : Mr.J.Ravindran,
Additional Advocate General
Assisted by
Mrs.S.Mythreye Chandru
Spl GP (Education)
Cont P No.422 of 2025
1. S.Barani
2. S.Nishanthi
3. R.Saravanan
4. R.Balaji
5. C.Thaiyal Nayaki
6. P.S.Thiyagarajan
7. R.K.Merlin Rajini
8. R.Uma Gowri
9. S.Jothi
10.S.Meenakshi
11.N.Deepa
12.M.Karthika Petitioners
Vs
1. Tmt. Madhumathi, IAS
Principal Secretary to Government,
School Education Department,
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
Fort St.George,
Chennai 600 009
2. Mr.S.Kannappan
3. Dr.V.C.Rameswaramurugan
...Respondents
PETITION under Section 11 of the Contempt of Courts Act,
1971 praying to punish the respondents for will full disobedience of
the order passed in the writ petition in WMP No.18590 of 2024 in
WO No.16897 of 2024 dated 29.10.2024 for Contempts of Courts
Act, 1973.
For Petitioner : Mr.G.Sankaran, Senior counsel
for Mr.S.Nedunchezhiyan
For Respondent : Mr.J.Ravindran,
Additional Advocate General
Assisted by
Mrs.S.Mythreye Chandru
Spl GP (Education)
for R1 and R2
Mr.R.Neelakandan, AAG
Assisted by
C.Kathiravan,
Standing counsel for R3
Cont P No.4018 of 2024
1. M.Thangadurai
2. M.Ramya
3. K.Maheswari
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Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024
4. K.Umadevi Petitioners
Vs
1. Tmt. Madhumathi, IAS
Principal Secretary to Government,
School Education Department,
Fort St.George,
Chennai 600 009
2. Mr.S.Kannappan
3. Tmt.P.Sri Venkata Priya ...Respondents
PETITION under Section 11 of the Contempt of Courts Act,
1971 praying to punish the respondents for will full disobedience of
the order passed in the writ petition in WP No.32612 of 2024 dated
29.10.2024 for Contempts of Courts Act, 1973.
For Petitioner : Mrs.N.Kavitha Rameshwar
For Respondent : Mr.J.Ravindran,
Additional Advocate General
Assisted by
Mrs.S.Mythreye Chandru
Spl GP (Education)
for R1 and R2
Mr.R.Neelakandan, AAG
Assisted by
R.Kumaravel,
Additional Government Pleader
for R3
COMMON ORDER
7/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 07:25:08 pm ) Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024 During the pendency of these contempt petitions, various orders came to be passed by this Court. In view of the same, the 4th respondent and the Teachers Recruitment Board filed separate affidavits before this Court and they undertook that the proceedings dated 26.11.2024 issuing appointment orders to sixteen persons was kept in abeyance and they further undertook that no further appointments will be made during the pendency of these writ petitions. Recording the same, an order was passed on 03.02.2025.
2. The main writ petitions have been heard finally and orders were reserved today. In view of the same, no useful purpose will be served in keeping these contempt petitions pending and accordingly, all these contempt petitions are closed.
19.03.2025 Index : Yes (or) No Neutral Citation : Yes (or) No Speaking Order : Yes (or) No rka 8/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 07:25:08 pm ) Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024 N.ANAND VENKATESH,J rka Contempt Petition Nos.669,443, 422 of 2025 and 4018 of 2024 19.03.2025 9/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 07:25:08 pm )