Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Akash Satish Bokefode vs The Chief Officer Barshi Nagar Parishad ... on 19 June, 2024

Bench: Nitin Jamdar, M. M. Sathaye

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7193 OF 2021

 Akash Satish Bokefode                          ....PETITIONER
             V/S
 The Chief Officer Barshi Nagar Parishad And ....RESPONDENT

Anr CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 19th June, 2024 P.C. :

Due to paucity of time the matter is adjourned to 03/09/2024 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/06/2024 ::: Downloaded on - 20/06/2024 11:49:01 :::