Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in The Armed Forces Tribunal (Practice) Rules, 2009 (2)The column Notes of the Registry in the order sheet shall be used for the notings by the Registry and the column Orders of the Tribunal is meant for the use of the Bench.
