Supreme Court - Daily Orders
C.I.T. (Appeal) vs D. Venkataraman on 11 April, 2014
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ITEM NO.13 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2013
CC 12087/2013
(From the judgement and order dated 04/12/2012 in WP No.3230/2011 of
The HIGH COURT OF MADRAS)
C.I.T. (APPEAL) & ORS. Petitioner(s)
VERSUS
D. VENKATARAMAN Respondent(s)
WITH I.A.1 (C/delay in filing SLP and office report)
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. V. Shekhar,Sr.Adv.
Ms. Shipra Ghose,Adv.
Mr. D.L. Chidanand,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)Nos.5281-5339 of 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar