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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(u) in The Central Motor Vehicles Rules, 1989

(u)[ Battery Operated Vehicle means a vehicle adapted for use upon roads and powered exclusively by an electric motor whose traction energy is supplied exclusively by traction battery installed in the vehicle: [Inserted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2005).]