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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(b) in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

(b)Copies of the notice shall be pasted at the notice-board of the office of the Compensation Officer, at a place of public resort in the village in which the land is situate.