Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(6)(d) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(d)the relative or the person who is to receive the juvenile or the child.