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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(1)(b) in The Orissa Co-operative Societies Act, 1962

(b)[ credit four per cent of such profits to the Co-operative Education Fund constituted under Section 56-A] [Substituted by Orissa Act No. 19 of 1983, Section 16 (ii).],