Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Sikkim - Subsection Section 92(4) in Sikkim Co-Operative Societies Act, 1955 (4)The administrative head of a civil sub-division or administrative area shall give police help to an officers mentioned in sub-section (1) of this section when sought for.
