Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 64 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

64. Orders of the Commission.

(a)The Commission shall pass orders on the petition and the Chairman and the Members of the Commission, who heard the matter shall sign the orders.
(b)The Commission may pass at any stage, in any proceeding before it, such interim orders, including interim ex parte orders that it may consider appropriate, to, amongst other things, protect the rights and interest of any of the parties to the proceedings or any other person including consumers or any class or classes of consumers.