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[Cites 0, Cited by 0] [Section 304P] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304P(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)coercing or intimidating or threatening directly or indirectly any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote ;