Section 6 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971
6. Entrance fee.
- No person above the age of fifteen years shall enter any protected monument or part thereof specified in the Second Schedule except on payment of a fee often paise:Provided that the Director may, by order, direct that on such occasions and for such periods as may be specified in the order, no fee shall be charged for entry into such protected monument or part thereof.
