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State of Gujarat - Section

Section 62 in Gujarat Prohibition Act, 1949

62. Provisions of Sections 53 to 59 to apply to licences granted under section 61.

- The provisions of sections 53 to 59 [(both inclusive)] [These brackets and words were inserted by Bombay 22 of 1960 Section 47.] shall so far as may be applicable, apply to licences or permits granted under section 61.