Calcutta High Court
Jenson And Nicholson India Limited vs Exterior Interiors (P) Ltd on 4 September, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 1615 of 2001
CS No. 71 of 2001
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
JENSON AND NICHOLSON INDIA LIMITED
Versus
EXTERIOR INTERIORS (P) LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 4th September 2017.
In view of the order dated 15th January 2014 dismissing the suit, this application has now become infructuous and stands dismissed as infructuous.
The application as well as the suit shall not be shown as pending. The departments concerned and the computer section shall make appropriate endorsement.
(SOUMEN SEN, J.) S. Kumar