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Calcutta High Court

Jenson And Nicholson India Limited vs Exterior Interiors (P) Ltd on 4 September, 2017

Author: Soumen Sen

Bench: Soumen Sen

ORDER
                             GA No. 1615 of 2001
                              CS No. 71 of 2001
                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction


                     JENSON AND NICHOLSON INDIA LIMITED
                                    Versus
                         EXTERIOR INTERIORS (P) LTD.



      BEFORE:
      The Hon'ble JUSTICE SOUMEN SEN

Date : 4th September 2017.

In view of the order dated 15th January 2014 dismissing the suit, this application has now become infructuous and stands dismissed as infructuous.

The application as well as the suit shall not be shown as pending. The departments concerned and the computer section shall make appropriate endorsement.

(SOUMEN SEN, J.) S. Kumar