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State of Bihar - Section

Section 274 in Bihar Board's Miscellaneous Rules, 1958

274. Powers of administrative approval of Civil and Public Works Officers.

- In supersession of the previous orders on the subject, Government in the Public Works Department has delegated the following powers of administrative approval to Civil and Public Works Officers, and has also laid down the following rules and procedure regarding technical sanction to estimates, the allotment of funds and the submission of Projects:-[Public Works Department Resolution No. H/Code-202/55-PW. 14, dated the 12th March, 1955].Section IOriginal works other than residential buildings and individual projects of water-supply and sanitary and electrical installations