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State of Rajasthan - Section

Section 1 in Staffing Pattern for Municipal Councils in the State of Rajasthan

1.

In pursuance of Rule 4 of the Rajasthan Municipal Service Rules, 1963 and Rule 5 of the Rajasthan Municipal Subordinate Ministerial Service Rules, 1963, the Government is pleased to fix in consultation with the Councils, the strength of the Administrative Technical, Subordinate and Ministerial staff in the Municipal Councils In the State, as shown in the schedule attached hereto, with effect from 1-11-1966. The strength of the staff has been fixed keeping in view the existing strength of staff in some of the bigger Councils in the State. It shall be open to the smaller Councils to adopt the pattern in such restricted manner as may be considered expedient keeping in view the work-load, financial position and need for economy. It shall, however, not be a ground for any financial aid from the Government.Staffing Pattern for Municipal Councils in the State of Rajasthan