Bombay High Court
Pramod Kumar Bhambani And Anr vs Lodha Developers Ltd on 14 March, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-32
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1082 OF 2019
Pramod Kumar Bhambani And Anr ....PETITIONER
V/S
Lodha Developers Ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 14th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 08/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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