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[Cites 0, Cited by 2] [Section 83(2)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2)(r) in The Standards Of Weights And Measures Act, 1976

(r)the manner of declaration of the contents of a package and specification of the unit of weight, measure or number in accordance with which the retail sale price shall be declared on the package;