Allahabad High Court
Ganga Prasad Tiwari vs U.P. State Road Transport Corporation & ... on 29 July, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 39910 of 2006 Petitioner :- Ganga Prasad Tiwari Respondent :- U.P. State Road Transport Corporation & Others Petitioner Counsel :- Bhoopendra Nath Singh Respondent Counsel :- C.S.C.,Ajay Agrawal Hon'ble Ran Vijai Singh,J.
Learned counsel for the respondent has sent an illness slip. Sri B.N.Singh, learned counsel appearing for the petitioner states that matter requires urgent consideration.
In view of that, list this case in the next cause list.
Order Date :- 29.7.2010 Pratima