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Allahabad High Court

Ganga Prasad Tiwari vs U.P. State Road Transport Corporation & ... on 29 July, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 35

Case :- WRIT - C No. - 39910 of 2006

Petitioner :- Ganga Prasad Tiwari
Respondent :- U.P. State Road Transport Corporation & Others
Petitioner Counsel :- Bhoopendra Nath Singh
Respondent Counsel :- C.S.C.,Ajay Agrawal

Hon'ble Ran Vijai Singh,J.

Learned counsel for the respondent has sent an illness slip. Sri B.N.Singh, learned counsel appearing for the petitioner states that matter requires urgent consideration.

In view of that, list this case in the next cause list.

Order Date :- 29.7.2010 Pratima