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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 14 January, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 The High Court Of Madhya Pradesh CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 14-01-2022 Heard through Video Conferencing.

List alongwith Cr. A. No.6846 of 2018.





                                      (SUJOY PAUL)                                  (ARUN KUMAR SHARMA)
                                         JUDGE                                             JUDGE
                                   bks




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Date: 2022.01.14 15:22:50 IST