Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 14 January, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 The High Court Of Madhya Pradesh CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 14-01-2022 Heard through Video Conferencing.
List alongwith Cr. A. No.6846 of 2018.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
bks
Signature Not Verified
SAN
Digitally signed by BASANT KUMAR
SHRIVAS
Date: 2022.01.14 15:22:50 IST