Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in THE MARITIME ANTI-PIRACY ACT, 2022 1. Short title, commencement and application. - (1)This Act may be called the Maritime Anti-Piracy Act, 2022.(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.(3)The provisions of this Act shall apply to the high seas.
