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State of Madhya Pradesh - Section

Section 25 in The M.P. Vishwavidyalaya Adhiniyam, 1973

25. Academic Council.

- [(1) The Academic Council shall be the academic body of the University, consisting of the following members :-(i)Kulpati;(ii)Rector;(iii)[ Commissioner, Higher Education, Madhya Pradesh or his nominee not below the rank of Regional Additional Director, Higher Education];(iv)Chairman, Madhya Pradesh Board of Secondary Education;(v)Deans of all Faculties;[(v-a) Dean or Director as the case may be of the College Development Council;] [Inserted by M.P Act No. 19 of 1994.](vi)Chairman of Boards of Studies;(vii)Heads of the Departments of the University;(viii)Five Principals of colleges affiliated to the University among whom as far as possible at least two shall be lady Principals, nominated by the Kulpati;(ix)Two Professors of the affiliated Colleges of the University, nominated by the Kulpati;(x)Three persons from Readers and Lecturers of the University and Assistant Professors of the Colleges among whom at least two shall be ladies nominated by the Kulpati.
(2)Twelve members of the Academic Council shall form the quorum :Provided that no quorum shall be necessary for adjourned meeting.] [Substituted by M.P. Act No. 23 of 1991.]
(3)The Academic Council shall have the power to co-opt, as members, two persons having special knowledge or experience in the subject-matter of any particular business which may come before the Council for consideration. The members so co-opted shall have all the rights of the members of the Council in regard to the transaction of the business in relation to which they may be co-opted.
(4)All the members of the Academic Council other than ex-officio members and members referred to in sub-section (3) shall hold office for a term of three years.