Section 7(1) in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(1)For selection to all Group 'A' posts, the Selection Committee shall consist of the following, namely: -

(a)	Chairperson or a Member to be nominated by the Chairperson	Chairperson;
(b)	Joint Secretary, Ministry of Civil Aviation	Member
(c)	An expert to be nominated by the Chairperson	Member

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